M/S Ramnarayan Contractor vs State Of Rajasthan
2022 Latest Caselaw 4340 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3687/2022

M/s Ramnarayan Contractor

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. K.K. Shah For Respondent(s) : Mr. Sunil Beniwal, AAG with Mr. Saransh Vij

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2022

Mr. Sunil Beniwal, learned AAG seeks time to file

reply to the writ petition.

List on 28.3.2022, as prayed.

(VIJAY BISHNOI),J

25-msrathore/-

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