Gopal Choudhary vs State Of Rajasthan
2022 Latest Caselaw 4338 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3994/2022

Gopal Choudhary

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Virendra Acharya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2022

Admit. Issue notice, returnable within six weeks.

Heard learned counsel for the petitioner on the stay

petition.

No case for grant of stay is made out. Hence, the

stay petition is dismissed.

(VIJAY BISHNOI),J

28-msrathore/-

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