Ravindra Kumar vs State Of Rajasthan
2022 Latest Caselaw 4337 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4023/2022

Ravindra Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. S.D. Goswami For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2022

Issue notice.

Learned counsel Mr. R.D. Choudhary is directed to accept

notice on behalf of respondent-State.

Copy of the writ petition be supplied to him during the

course of the day.

List the matter on 24.03.2022.

(VIJAY BISHNOI),J 115-mohit/-

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