Mahipal Singh Chouhan vs State Of Rajasthan
2022 Latest Caselaw 4332 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4155/2022

Mahipal Singh Chouhan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Vikram Singh Bhati For Respondent(s) : Mr Mahesh Chand Bishnoi

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

16/03/2022

Learned counsel for the petitioner prays for time.

List in the next week, as prayed.

(ARUN BHANSALI),J 225-MMA/-

Powered by TCPDF (www.tcpdf.org)