Sikander Ali vs State Of Rajasthan
2022 Latest Caselaw 4328 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4257/2022

Sikander Ali S/o Sarajuddin, Aged About 30 Years, R/o Jai Narayan Vyas Colony, Bikaner, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Chief Secretary, Government Of Rajasthan, Secretariat, Jaipur.

2. The State Of Rajasthan, Through Secretary, Finance (Excise) Department, Government Of Rajasthan, Secretariat, Jaipur.

3. The Excise Commissioner, Rajasthan, State Excise Department, Udaipur, Rajasthan.

4. The District Excise Officer, Bikaner, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Kaushal Gautam For Respondent(s) : Mr. K. S. Lodha

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/03/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this civil writ petition.

Accordingly, this civil writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

127-Ajay/-

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