Vijender Kumar vs The State Of Rajasthan
2022 Latest Caselaw 4250 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4044/2022

Vijender Kumar S/o Devilal, Aged About 32 Years, R/o Ward No. 09, Munasari Barani, Bhadra, Hanumangarh.

----Petitioner Versus

1. The State Of Rajasthan, Through The Secretary Medical And Health Department, Government Of Rajasthan, Jaipur.

2. Director, Medical And Health Services, Government Of Rajasthan, Jaipur.

3. The Chief Medical And Health Officer, Hanumangarh, Raj.

4. The Block Chief Medical And Health Officer, Bhadra, Hanumangarh.

5. Rajasthan Medicare Relief Society, Phc Malsisar District Hanumangarh Through Secretary.

6. Medical Officer, In-Charge, Phc Malsisar District Hanumangarh.

                                                                                                     ----Respondents


                                   For Petitioner(s)         :     Mr Shreekant Verma
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

16/03/2022

Issue notice.

Issue notice on stay application also.

In the meanwhile and till further orders, the respondents

shall not engage anyone else at Primary Health Center, Malsisar

(Bhadra) on the post of Lab Assistant.

(ARUN BHANSALI),J 60-MMA/-

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