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Kailash And Anr vs Bhanwar Lal
2022 Latest Caselaw 4198 Raj

Citation : 2022 Latest Caselaw 4198 Raj
Judgement Date : 15 March, 2022

Rajasthan High Court - Jodhpur
Kailash And Anr vs Bhanwar Lal on 15 March, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14629/2016

Kailash & Anr.

----Petitioners Versus Bhanwarlal

----Respondent

For Petitioner(s) : Mr. Deelip Kawadia

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

15/03/2022 IA No. 01/2021:-

The petitioners have moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 16.01.2017 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 16.01.2017 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J 38-SunilS/-

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