Dr. Moola Ram Jangu vs The State Of Rajasthan
2022 Latest Caselaw 4191 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3027/2022

Dr. Moola Ram Jangu

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr D.S. Sodha For Respondent(s) : Mr Manish Tak AGC

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

15/03/2022

Learned counsel for the respondents submits that reply to

the writ petition has been filed.

Office to tag the same.

Counsel for the petitioner prays for time to file rejoinder.

Time prayed for is allowed.

List the petition after three weeks, as prayed.

(ARUN BHANSALI),J 25-MMA/-

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