Baboo Lal vs State Of Rajasthan
2022 Latest Caselaw 4186 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3496/2022

Baboo Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr Pankaj Sharma AAG

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

15/03/2022

Learned counsel for the respondents prays for and is granted

a week's time to file reply.

List the petition after a week.

(ARUN BHANSALI),J 29-MMA/-

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