Citation : 2022 Latest Caselaw 4180 Raj
Judgement Date : 15 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 3961/2022
Mangal Chand
----Petitioner Versus Babulal
----Respondent
For Petitioner(s) : Mr. Chetan Prakash Soni For Respondent(s) :
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
15/03/2022
Issue notice to respondent No.1 only. Issue notice of stay
petition also, returnable on 20.04.2022.
(VIJAY BISHNOI),J 55-mohit/-
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