Sunita Kumari vs Ram Kanwari
2022 Latest Caselaw 4077 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 270/2020 Sunita Kumari & Anr.

----Appellants Versus Ram Kanwari & Ors.

----Respondents

For Appellant(s) : Mr. Pushkar Taimni on behalf of Mr. Sanjay Nahar

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Order

14/03/2022

This is a cross appeal against the judgment and decree of

learned trial court in Civil Case No. 108/2014 passed on

23.07.2018.

Admit.

Issue notice against respondents, returnable within six

week's.

(RAMESHWAR VYAS),J 80-rahul arya/-

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