Shankar Lal vs The State Of Rajasthan
2022 Latest Caselaw 4074 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12784/2020

Shankar Lal

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Ms Varsa Bissa For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

Learned counsel for the petitioner pleads urgency in the

matter.

List the petition on 04.04.2022.

(ARUN BHANSALI),J 94-MMA/-

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