Citation : 2022 Latest Caselaw 4070 Raj
Judgement Date : 14 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 8795/2021
Shaitan Singh
----Petitioner Versus Union Of India
----Respondent
For Petitioner(s) : Mr Jog Singh For Respondent(s) : Mr Mukesh Rajpurohit AGC
HON'BLE MR. JUSTICE ARUN BHANSALI
Judgment / Order
14/03/2022
List the petition on 21.03.2022, as prayed.
Interim order to continue.
(ARUN BHANSALI),J 75-MMA/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!