Mohammad Saeed Khan vs State Of Rajasthan
2022 Latest Caselaw 4067 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13227/2020

Mohammad Saeed Khan S/o Late Mohammad Sher Khan, Aged About 38 Years, Resident Of Village Sawa Tehsil And District Chittorgarh.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Mines Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Director Of Mines And Geology, Directorate Of Mines And Geology Department, Udaipur.

3. Assistant Mining Engineer, Department Of Mines And Geology, Nimbahera, District Chittorgarh.

----Respondents

For Petitioner(s) : Mr. Amit Vyas For Respondent(s) : Mr. Sandeep Shah, AAG assisted by Ms. Akshiti Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/03/2022

The application (IA No.1/22) seeking withdrawal of the writ

petition is considered and allowed.

Accordingly, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J 53-mohit/-

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