Surendra Singh vs Raj. Public Service Commission
2022 Latest Caselaw 4058 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4296/2021

Surendra Singh

----Petitioner Versus Raj. Public Service Commission

----Respondent

For Petitioner(s) : Mr Gajendra Singh Rathore (VC) For Respondent(s) : Mr R.N. Mathur, Sr. Advocate (VC() Mr Vigyan Shah (VC)

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

List the petition on 28.03.2022, as prayed.

Interim order to continue till next date.

(ARUN BHANSALI),J 59-MMA/-

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