Amit Kumar Upadhyay vs State Of Rajasthan
2022 Latest Caselaw 4055 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11793/2021

Surendra

----Petitioner Versus The State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 17405/2021 Amit Kumar Upadhyay

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Ashok Kumar Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

Learned counsel for the petitioner submits that the issue

raised in the petition is covered by a judgment of Division Bench.

List the petition on 30.03.2022, as prayed.

(ARUN BHANSALI),J 98-MMA/-

Powered by TCPDF (www.tcpdf.org)