Indarjeet Vishnoi vs State Of Rajasthan
2022 Latest Caselaw 4048 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3765/2022

Indarjeet Vishnoi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Yashpal Khileree, Mr D.S. Sodha For Respondent(s) : Mr A.K. Gaur AAG, Mr Suniel Purohit

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

Learned counsel for the petitioner submits that an affidavit

has been filed today.

Office is directed to tag the same.

List the petition on 21.03.2022, as prayed.

(ARUN BHANSALI),J 122-MMA/-

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