Citation : 2022 Latest Caselaw 4046 Raj
Judgement Date : 14 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 16387/2021
Divya Jain
----Petitioner Versus State Of Rajasthan
----Respondent Connected With S.B. Civil Writ Petition No. 15082/2021 Anjali Patidar
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Dr Nupur Bhati For Respondent(s) : None present
HON'BLE MR. JUSTICE ARUN BHANSALI
Judgment / Order
14/03/2022
List the petitions on 05.04.2022, as prayed.
(ARUN BHANSALI),J 11-12 MMA/-
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