Amit Swami vs State Of Rajasthan
2022 Latest Caselaw 4044 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3959/2022

Amit Swami

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr O.P. Sangwa For Respondent(s) : -

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

Counsel for the petitioner submits that copy of the petition

has been served upon the counsel Shri Vinit Sanadhya, appearing

on caveat.

He may complete instructions/file reply in two weeks.

Connect this case with SBCWP No.2202/2022.

Office is directed to reflect name of Shri Vinit Sandhya for

the respondents in the cause list.

(ARUN BHANSALI),J 130-MMA/-

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