Citation : 2022 Latest Caselaw 4039 Raj
Judgement Date : 14 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4009/2022
1. Shishpal S/o Ramchandra, Aged About 49 Years, R/o Ward No. 1, Mundariya Bara, District Hanumangarh, Raj.
2. Kapil Dev Nai S/o Bheem Singh, Aged About 32 Years, R/o Bojhala, District Hanumangarh, Raj.
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secretary, Public Health And Engineering Department, Secretariat, Jaipur, Raj.
2. The Principal Secretary, Gramin Vikas And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur.
3. Executive Engineer, Public Health Engineering Department, Divisional Office, Bhadra, District Hanumangarh, Raj.
4. Assistant Engineer, Public Health Engineering Department, Divisional Office, Bhadra, District Hanumangarh, Raj.
5. Village Sarpanch, Gram Panchayat, Bojhala, District Hanumangarh, Raj.
6. Village Sarpanch, Gram Panchayat, Mundariya Bara, District Hanumangarh, Raj.
----Respondents For Petitioner(s) : Mr Pawan Bharti For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Judgment / Order
14/03/2022
Heard.
Issue notices.
Issue notices of stay application also.
(2 of 2) [CW-4009/2022]
In the meanwhile, the respondents shall not engage anyone
else in place of the work being performed by the petitioner.
(ARUN BHANSALI),J 131-MMA/-
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