Rishi Joshi vs The Central Board Of Sec. ...
2022 Latest Caselaw 4033 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13523/2017

Rishi Joshi S/o. Shri Rajesh Joshi, aged about 18 years, Resident Of B-7, Shastri Nagar, Jodhpur.

----Petitioner Versus

1. The Central Board Of Secondary Education, Through Section Officer Exam-X, Registered Office- Todarmal Marg, Ajmer Rajasthan.

2. The Principal, St. Pauls Senior Secondary School, Shastri Circle, Shastri Nagar, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Pankaj Kumar Bohra. For Respondent(s) : Mr. A.K. Khatri.

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

14/03/2022

Learned counsel for the parties submit that the controversy

involved in the instant case is squarely covered by the judgment

dated 27.01.2022 passed by this court in S.B.Civil Writ Petition

No.1015/2022 (Dr. Cheena Vaishnav V/s State of

Rajasthan & Anr.).

In view of the above, the present writ petition is also

disposed of in the same terms as in Dr. Cheena Vaishnav (supra).

(VINIT KUMAR MATHUR),J 119-AnilSingh/-

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