Neelu Bairwa vs State Of Rajasthan
2022 Latest Caselaw 4008 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3925/2022

Neelu Bairwa D/o Prabhu Lal, Aged About 30 Years, Badhmilakpur, Narayanpur, District Sawai Madhopur, At Present Posted At Umaid Hospital Jodhpur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Medical And Family Welfare Department, Rajasthan, Jaipur, Rajasthan.

2. The Director (Non Gazetted), Medical And Health Service, Jaipur, Rajasthan.

3. The Additional Director (Administration), Medical And Family Welfare Department, Jaipur, Rajasthan.

4. The Chief Medical And Health Officer, Bundi, Rajasthan.

5. The Principal And Controller, Sardar Patel Medical College, Bikaner.

                                                                 ----Respondents


For Petitioner(s)         :
For Respondent(s)         :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

14/03/2022

It is submitted by the counsel for the petitioner that qua the

posting order dated 17.08.2020 (Annex.-1) the petitioner has

made representation to the respondents seeking transfer as per

order dated 30.07.2021, which order has subsequently been

stayed, however, qua certain other persons, the same has been

implemented and, therefore, the respondents be directed to

decide the pending representation of the petitioner.

In view of submissions made, the petition filed by the

petitioner is disposed of; the petitioner may make a fresh detailed

(2 of 2) [CW-3925/2022]

representation to the respondent No.2 within a period of one

week. In case such a representation is made by the petitioner, the

same shall be deal with appropriately expeditiously and an order

on the same be passed by the said authority within a period of two

weeks from the date filing of representation.

(ARUN BHANSALI),J 128-MMA/-

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