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Shri Sawai College Of Nursing vs State Of Rajasthan
2022 Latest Caselaw 4000 Raj

Citation : 2022 Latest Caselaw 4000 Raj
Judgement Date : 14 March, 2022

Rajasthan High Court - Jodhpur
Shri Sawai College Of Nursing vs State Of Rajasthan on 14 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4033/2022

Shri Sawai College Of Nursing, Deedwana, Distt. Nagaur Run And Managed By The Society Shri Sawai Shikshan Avam Prashikshan Va Shodh Sansthan, Deedwana Through Its Secretary Gorakh Singh S/o Late Shri Sawai Singh, Aged About 43 Years, Resident Of Near Panchmukhi Balaji Mandir, Gadha Baas, Didwana, Nagaur (Raj).

----Petitioner Versus

1. State Of Rajasthan, Through The Joint Secretary, Medical And Health (Group Iii) Department, Rajasthan, Jaipur

2. Rajasthan University Of Health Sciences, Kumbha Marg, Pratap Nagar, Jaipur, Through Its Registrar

3. Rajasthan Nursing Council, Jaipur, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur

4. Social Justice And Empowerment Department, Government Of Rajasthan, Through Its Director, Jaipur

----Respondents

For Petitioner(s) : Mr. Suresh Khadav For Respondent(s) : Mr. Anupam Vyas for Mr. Anil Kumar Gaur, AAG Mr. Sangram Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/03/2022 Mr. Suresh Khadav, learned counsel for the petitioner

submits that the issue involved in the present writ petition is

exactly identical to the one involved in S.B. Civil Writ Petition

No.11246/2021 : Saloni Institute of Medical Sciences Vs. The

State of Raj. & Ors. wherein the Coordinate Bench of this Court

had granted interim order on 05.10.2021, while issuing notices.

(2 of 2) [CW-4033/2022]

Hence, issue notice. Issue notice of stay application also.

Mr. Anupam Vyas for Mr. Anil Kumar Gaur, learned AAG

and Mr. Sangram Singh are directed to accept notice on behalf of

respondents.

Mr. Vyas for learned AAG prays for and is granted a week's

time to file reply.

Meanwhile, the respondents are directed to provisionally

accept petitioner's scholarship form online/offline for the academic

Session 2020-21.

Connect with S.B. Civil Writ Petition No.11246/2021.

(VIJAY BISHNOI),J 129-mohit/-

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