Rajasthan High Court - Jodhpur
Sushil Kumar Bhati vs The State Of Rajasthan on 14 March, 2022
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Review Petition (Writ) No. 13/2021
1. Sushil Kumar Bhati S/o Dev Kishan Bhati, Aged About 22
Years, Resident Of V/p Baggar, Tehsil Riyan Badi, District
Nagaur.
2. Rajendra Kumar, Aged About 31 Years, Resident Of
Subhash Nagar, Ajmer.
3. Sushil Mehra, Aged About 22 Years, Resident Of V/p
Baggar, Tehsil Riyan Badi, District Nagaur.
4. Narottam Meena, Aged About 23 Years, Resident Of V/p
Tisaya, Tehsil Mangrol, District Baran.
5. Shaitan Singh Meena, Aged About 25 Years, Resident Of
Village Dhandhola, Post Kuradiya, Tehsil Jahajpur, District
Bhilwara.
6. Deep Chand Meena, Aged About 25 Years, Resident Of
Village Heensla, Post Saleta, Tehsil Thanagaji, District
Alwar.
7. Krishan Murari Meena, Aged About 33 Years, Resident Of
Near Sbi Bank, Jhalawar Road, Khanpur, District Jhalawar.
8. Pala Ram, Aged About 29 Years, Resident Of V/p
Meharwala, Tehsil Tibbi, District Hanumangarh.
9. Meetha Lal Meena, Aged About 24 Years, Resident Of V/p
Khanwas, Tehsil Lawal, District Dausa.
10. Girvar Bhawalia, Aged About 28 Years, Resident Of Village
Mainipur, Post Bass Mainpur, Tehsil Mandawar, District
Alwar.
11. Harendra Singh, Aged About 26 Years, Resident Of Village
Kari, Post Mairtha, Tehsil Roopwas, District Bharatpur.
12. Vijay Singh Meena, Aged About 28 Years, Resident Of
Village Ratanpura, Post Gangithala, Tehsil Jahajpur,
District Bhilwara.
13. Mahendra Kumar Meena, Aged About 22 Years, Resident
Of Village Geroti, Post Charnet, Tehsil Dooni, District
Tonk.
14. Sanjay Meena, Aged About 23 Years, Resident Of Village
Naya Gaon, Maliyoka, Post Mehrukalan, Tehsil Sawar,
District Ajmer.
(2 of 3) [WRW-13/2021]
15. Khushraj Meena, Aged About 25 Years, Resident Of V/p
Deoli Gaon, Tehsil Deoli, District Tonk.
16. Panchu Ram Meena, Aged About 32 Years, Resident Of
Village Sangrampura, Post Balunda, Tehsil Deoli, District
Tonk.
17. Parmanand Meena, Aged About 24 Years, R/o Village
Chandaliya, Post Sarola Kalan, Tehsil Khanpur, District
Jhalawar (Raj.)
18. Arvind Kumar, Aged About 28 Years, R/o Village And Post
Garh Bhopji, Via Thoi, Tehsil Khandela, District Sikar.
19. Leela Regar, Aged About 30 Years, R/o Village Bhimpura,
Post Gandher, Tehsil Jahajpur, District Bhilwara.
20. Saroj Bunkar, Aged About 20 Years, R/o Village Modi, Post
Devgudha, Via Nahota, Tehsil Amer, District Jaipur.
21. Bheem Raj Meena, Aged About 24 Years, R/o Village
Soolya Jageer, Post Badbad Jageer, Tehsil Manohar Thana,
District Jhalawar.
----Petitioners
Versus
1. The State Of Rajasthan, Through Secretary, Development
Of Education, Government Secretariat, Rajasthan, Jaipur
2. The Secretary, Rural Development And Panchayati Raj
Department, Government Secretariat, Rajasthan, Jaipur
3. The Director, Elementary Education, Rajasthan, Bikaner.
4. The District Education Officer (Headquarter), Elementary
Education, Pali.
5. The Chief Executive Officer, Zila Parishad, Pali.
6. The District Education Officer (Headquarter), Elementary
Education, Sirohi.
7. The Chief Executive Officer, Zila Parishad, Sirohi.
----Respondents
For Petitioner(s) : Mr. Hanuman Singh Coudhary
(3 of 3) [WRW-13/2021]
JUSTICE DINESH MEHTA
Order
14/03/2022
1. Learned counsel for the review petitioners apologetically
submits that while arguing the case on 10.11.2020, inadvertently
he has wrongly stated that the controversy involved in the writ
petition is covered by the judgment dated 21.10.2017 rendered in
SB Civil Writ Petition No.21214/2017 (Om Prakash Vs. State of
Rajasthan).
2. In view of what has been stated by learned counsel for the
petitioners, the order dated 10.11.2020 passed by this Court in SB
Civil Writ Petition No.9588/2020 (Sushil Kumar Bhati & Ors. Vs.
State of Raj. & Ors.) is hereby recalled. Writ petition stands
restored to its original numbers.
4. The review petition stands allowed.
(DINESH MEHTA),J
m-92-ArunV/-
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