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Rekha Kunwar vs Babunath
2022 Latest Caselaw 3966 Raj

Citation : 2022 Latest Caselaw 3966 Raj
Judgement Date : 12 March, 2022

Rajasthan High Court - Jodhpur
Rekha Kunwar vs Babunath on 12 March, 2022
Bench: Manoj Kumar Garg

NATIONAL LOK ADALAT (BENCH NO. 04)

RAJASTHAN HIGH COURT, JODHPUR

CMA Case No. 3342/2018

Rekha Kunwar & Ors. Vs. Babunath & Ors.

Present-

Hon'ble Mr. Justice Manoj Kumar Garg, Chairman

Shri Dhirendra Singh, Member

Appearance-

Appellant(s) : Mr. Ravi Panwar

AWARD OF LOK ADALAT

Date: 12.03.2022

The matter is placed before the Lok Adalat today.

The MACT, Abu Road, Sirohi Camp Pindwara by its judgment and award dated

08.10.2018 in MAC Case No.73/2015 awarded a sum of Rs.8,91,700/- alongwith interest

@ 6% per annum.

Learned counsel for the appellants submits that he wants to withdraw the present

appeal as unknowingly two appeals have been filed against the same judgment and

award.

In view of the above, the appeal is disposed of as withdrawn.

The Registry is directed to send back the record forthwith.

Signature on behalf of Appellant(s)

Member Chairman National Lok Adalat National Lok Adalat Jodhpur Jodhpur

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