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Sajjan Singh vs O.I.C.Ltd.And Ors
2022 Latest Caselaw 3960 Raj

Citation : 2022 Latest Caselaw 3960 Raj
Judgement Date : 12 March, 2022

Rajasthan High Court - Jodhpur
Sajjan Singh vs O.I.C.Ltd.And Ors on 12 March, 2022
Bench: Manoj Kumar Garg

NATIONAL LOK ADALAT (BENCH NO. 04) RAJASTHAN HIGH COURT, JODHPUR CMA Case No. 2559/2011 Sajjan Singh Vs. The OICL & Ors.

Present-

Hon'ble Mr. Justice Manoj Kumar Garg, Chairman Shri Dhirendra Singh, Member

Appearance-

                                   Appellant(s)            :      Mr. Mool Singh Bhati
                                   Respondent(s)           :      Mr. AK Dadhich

Mr. Mahendra Mehta, Dy. Manager, OICL

AWARD OF LOK ADALAT

Date: 12.03.2022

The matter is placed before the Lok Adalat today. The MACT, Rajgarh, District Churu by its judgment and award dated 27.03.2010 in MAC Case No.58/2006 awarded a sum of Rs.85,000/- alongwith interest @ 6% per annum.

With the consent of the parties, the impugned award dated 27.03.2010 is further enhanced by Rs.96,000/- in favour of the claimant(s)/appellant(s) as a full and final settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the Tribunal within a period of two months from today failing which, the same shall carry interest @ 7.5% per annum from the date of this order till actual realization. The enhanced amount of compensation be disbursed in terms of the award in the saving bank account of the claimant(s). The award impugned dated 27.03.2010 passed by MACT, Rajgarh, District Churu in Claim Case No.58/2006 is modified accordingly.

In view of the above, the appeal is disposed of. The Registry is directed to send back the record forthwith.




                                   Signature on behalf of Appellant(s)                 Signature on behalf of Respondent(s)



                                                  Member                                                Chairman
                                            National Lok Adalat                                    National Lok Adalat
                                                 Jodhpur                                                Jodhpur









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