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Teja Ram And Anr vs Ganpat And Ors
2022 Latest Caselaw 3957 Raj

Citation : 2022 Latest Caselaw 3957 Raj
Judgement Date : 12 March, 2022

Rajasthan High Court - Jodhpur
Teja Ram And Anr vs Ganpat And Ors on 12 March, 2022
Bench: Manoj Kumar Garg

NATIONAL LOK ADALAT (BENCH NO. 04) RAJASTHAN HIGH COURT, JODHPUR CMA Case No. 1296/2014 Teja Ram & Anr. Vs. Ganpat & Ors.

Present-

Hon'ble Mr. Justice Manoj Kumar Garg, Chairman Shri Dhirendra Singh, Member

Appearance-

                                   Appellant(s)            :       Mr. SK Sankhla
                                   Respondent(s)           :       Mr. Rakesh Solanki, Legal Manager, HDFC Ergo GIC Ltd.

                                                                       AWARD OF LOK ADALAT

                                                                                                            Date: 12.03.2022

The matter is placed before the Lok Adalat today. The MACT, Balotra, District Barmer by its judgment and award dated 30.04.2014 in MAC Case No.16/2013 awarded a sum of Rs.5,29,978/- alongwith interest @ 7.5% per annum.

With the consent of the parties, the impugned award dated 30.04.2014 is further enhanced by Rs.2,00,000/- in favour of the claimant(s)/appellant(s) as a full and final settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the Tribunal within a period of two months from today failing which, the same shall carry interest @ 7.5% per annum from the date of this order till actual realization. The enhanced amount of compensation be disbursed in terms of the award in the saving bank account of the claimant(s). The award impugned dated 30.04.2014 passed by MACT, Balotra, District Barmer in Claim Case No.16/2013 is modified accordingly.

In view of the above, the appeal is disposed of. The Registry is directed to send back the record forthwith.




                                   Signature on behalf of Appellant(s)                  Signature on behalf of Respondent(s)



                                                Member                                                   Chairman
                                          National Lok Adalat                                       National Lok Adalat
                                               Jodhpur                                                   Jodhpur









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