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Vijendra Uba @ Vijendra Kumar Uba vs Chhatu Singh
2022 Latest Caselaw 3943 Raj

Citation : 2022 Latest Caselaw 3943 Raj
Judgement Date : 12 March, 2022

Rajasthan High Court - Jodhpur
Vijendra Uba @ Vijendra Kumar Uba vs Chhatu Singh on 12 March, 2022
Bench: Manoj Kumar Garg

NATIONAL LOK ADALAT (BENCH NO.4) RAJASTHAN HIGH COURT, JODHPUR C.M.A. No.3360/2018

Vijendra Uba @ Vijendra Kumar Uba V/s. Chhatu Singh & Ors.

Present-

Hon'ble Mr. Justice Manoj Kumar Garg, Chairman

Shri Dhirendra Singh, Member

Appearance-

Appellant(s) : Mr.Shreekant Verma, Adv.

Respondent(s)/ : Mr.Aditya Singhi, Adv. Insurance Co. Mr. Mahendra Mehta, Dy. Manager, OICL

---------

AWARD OF LOK ADALAT

Date: 12/03/2022

The matter is placed before the Lok Adalat today. The MACT, Banswara by its judgment and award dated 21.08.2018 in MAC Case No.97/2012 (C.I.S. No.253/2014) awarded a sum of Rs.17,02,960/- alongwith interest @ 9% per annum.

With the consent of the parties, the impugned award dated 21.08.2018 is further enhanced by Rs.3,80,000/- in favour of the claimant(s)/appellant(s) as a full and final settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the Tribunal within a period of two months from today failing which, the same shall carry interest @ 7.5% per annum from the date of this order till actual realization. The enhanced amount of compensation be disbursed in terms of the award in the saving bank account of the claimant(s). The award impugned dated 21.08.2018 passed by MACT Banswara in Claim Case No.97/2012 (C.I.S. No.253/2014) is modified accordingly.

In view of the above, the appeal is disposed of. The Registry is directed to send back the record forthwith.


                                   Signature on behalf of Appellant(s)                    Signature on behalf of Respondent(s)



                                              Member                                                        Chairman
                                         National Lok Adalat                                           National Lok Adalat
                                              Jodhpur                                                       Jodhpur






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