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Kalyan Singh vs Oriental Insurance Co. Ltd
2022 Latest Caselaw 3941 Raj

Citation : 2022 Latest Caselaw 3941 Raj
Judgement Date : 12 March, 2022

Rajasthan High Court - Jodhpur
Kalyan Singh vs Oriental Insurance Co. Ltd on 12 March, 2022
Bench: Manoj Kumar Garg

NATIONAL LOK ADALAT (BENCH NO. 04) RAJASTHAN HIGH COURT, JODHPUR CMA Case No. 1959/2019 Kalyan Singh Vs. OICL & Anr.

Present-

Hon'ble Mr. Justice Manoj Kumar Garg, Chairman Shri Dhirendra Singh, Member

Appearance-

                                   Appellant(s)              :       Mr. DS Gaur
                                   Respondent(s)             :       Mr. Aditya Singhi

Mr. Mahendra Mehta, Dy. Manager, OICL

AWARD OF LOK ADALAT

Date: 12.03.2022

The matter is placed before the Lok Adalat today. The MACT, Chittorgarh by its judgment and award dated 01.04.2019 in MAC Case No.243/2017 (295/2015) awarded a sum of Rs.53,000/- alongwith interest @ 9% per annum.

With the consent of the parties, the impugned award dated 01.04.2019 is further enhanced by Rs.55,000/- in favour of the claimant(s)/appellant(s) as a full and final settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the Tribunal within a period of two months from today failing which, the same shall carry interest @ 7.5% per annum from the date of this order till actual realization. The enhanced amount of compensation be disbursed in terms of the award in the saving bank account of the claimant(s). The award impugned dated 01.04.2019 passed by MACT, Chittorgarh in Claim Case No.243/2017 (295/2015) is modified accordingly.

In view of the above, the appeal is disposed of. The Registry is directed to send back the record forthwith.




                                   Signature on behalf of Appellant(s)                   Signature on behalf of Respondent(s)



                                                    Member                                                Chairman
                                              National Lok Adalat                                    National Lok Adalat
                                                   Jodhpur                                                Jodhpur


                                   208-MS/-









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