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Arvind Kumar vs The Oriental Insurance Company ...
2022 Latest Caselaw 3940 Raj

Citation : 2022 Latest Caselaw 3940 Raj
Judgement Date : 12 March, 2022

Rajasthan High Court - Jodhpur
Arvind Kumar vs The Oriental Insurance Company ... on 12 March, 2022
Bench: Manoj Kumar Garg

NATIONAL LOK ADALAT (BENCH NO.4) RAJASTHAN HIGH COURT, JODHPUR C.M.A. No.791/2020

Arvind Kumar V/sOriental Ins. Co. & ors.

Present-

Hon'ble Mr. Justice Manoj Kumar Garg, Chairman

Shri Dhirendra Singh, Member

Appearance-

                                   Appellant(s)         :        Mr. Manish Pitaliya

                                   Respondent(s)         :       Mr. L.D. Khatri
                                   Insurance Co.                 Mr.Mahendra Mehta, Dy. Manager, OICL
                                                                               ---------

                                                                  AWARD OF LOK ADALAT

                                                                                                         Date: 12/03/2022

The matter is placed before the Lok Adalat today. The MACT, Chittorgarh by its judgment and award dated 18.11.2019 in MAC Case No. 364/2012 awarded a sum of Rs.1,96,000/- alongwith interest @ 6% per annum.

With the consent of the parties, the impugned award dated 18.11.2019 is further enhanced by Rs.3,40,000/- in favour of the claimant(s)/appellant(s) as a full and final settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the Tribunal within a period of two months from today failing which, the same shall carry interest @ 7.5% per annum from the date of this order till actual realization. The enhanced amount of compensation be disbursed in terms of the award in the saving bank account of the claimant(s). The award impugned dated 18.11.2019 passed by MACT, Chittorgarh in Claim Case No.364/2012 is modified accordingly.

In view of the above, the appeal is disposed of. The Registry is directed to send back the record forthwith.


                                   Signature on behalf of Appellant(s)                     Signature on behalf of Respondent(s)



                                               Member                                                        Chairman
                                          National Lok Adalat                                           National Lok Adalat
                                               Jodhpur                                                       Jodhpur

                                   314 @/Samvedana





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