Farjan Khan vs State Of Rajasthan
2022 Latest Caselaw 3938 Raj

(1 of 1) [CRLMB-8052/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 8052/2021

Farjan Khan S/o Sh. Shaukat Khan, Aged About 19 Years, B/c Sindhi Musalman, R/o Sindhiyo Ka Bas, Jodhpur.

(Presently Lodged At Central Jail, Jodhpur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Vishal Sharma. For Respondent(s) : Mr. Mukesh Trivedi, P.P.

Mr. Vinod Sharma.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

11/03/2022

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage.

(MANOJ KUMAR GARG),J 3-prashant/-

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