Citation : 2022 Latest Caselaw 3933 Raj
Judgement Date : 11 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 17296/2021
Anand Prakash
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr Rakesh Arora For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Judgment / Order
11/03/2022
Admit.
Issue notices.
(ARUN BHANSALI),J 91-MMA/-
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