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Priyanka Sharma vs State Of Rajasthan
2022 Latest Caselaw 3923 Raj

Citation : 2022 Latest Caselaw 3923 Raj
Judgement Date : 11 March, 2022

Rajasthan High Court - Jodhpur
Priyanka Sharma vs State Of Rajasthan on 11 March, 2022
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3292/2022

Priyanka Sharma

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr Yashpal Khileri For Respondent(s) : Mr Anil Gaur, AAG, Mr Suniel Purohit

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

11/03/2022

Learned counsel for the respondents prays for time.

List on 14.03.2022, as prayed.

(ARUN BHANSALI),J 192-MMA/-

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