Shakti Singh vs State Of Rajasthan
2022 Latest Caselaw 3920 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3770/2022

Shakti Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr V.R. Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

11/03/2022

Counsel for the petitioner prays for time to produce the

marks secured by the petitioner and the cut-off marks detail.

List the petition on 23.02.2022, as prayed.

(ARUN BHANSALI),J 81-MMA/-

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