Rajendra Prasad Chitara vs State Of Rajasthan
2022 Latest Caselaw 3919 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Misc Application No. 85/2022

Rajendra Prasad Chitara

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : self For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

11/03/2022

The petitioner prays for time to file affidavit of the counsel

who appeared on behalf of the petitioner on 01.02.2022.

Time prayed for is allowed.

List the petition after the affidavit is filed.

(ARUN BHANSALI),J 130-MMA/-

Powered by TCPDF (www.tcpdf.org)