Nathu Lal Agrawal vs The Board Of Revenue For Rajasthan ...
2022 Latest Caselaw 3911 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 15473/2018

Nathu Lal Agrawal

----Petitioner Versus The Board Of Revenue For Rajasthan At Ajmer,

----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

11/03/2022

None has appeared on behalf of the petitioner.

List the matter after four weeks.

(VINIT KUMAR MATHUR),J 46-SanjayS/Nitin-

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