Seth Bahadurmal Jaskaran ... vs State Of Rajasthan
2022 Latest Caselaw 3910 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13273/2018

Seth Bahadurmal Jaskaran Sidhkaran Rampuria Jain College,

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Akhilesh Rajpurohit For Respondent(s) : Mr. Himanshu Shrimali, AAG

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

11/03/2022

List the matter on 07.04.2022, along with S.B. Civil Writ

Petition Nos. 7458/2019 & 1074/2019.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J 45-SanjayS/Nitin-

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