Citation : 2022 Latest Caselaw 3909 Raj
Judgement Date : 11 March, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 12610/2019
Kalu
----Petitioner Versus The Judge, Industrial Tribunal-Cum-Labour Court
----Respondent
For Petitioner(s) : None present For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Judgment / Order
11/03/2022
None present for the petitioner.
List after four weeks.
(ARUN BHANSALI),J 87-MMA/-
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