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Gepar Ram vs Union Of India
2022 Latest Caselaw 3905 Raj

Citation : 2022 Latest Caselaw 3905 Raj
Judgement Date : 11 March, 2022

Rajasthan High Court - Jodhpur
Gepar Ram vs Union Of India on 11 March, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13609/2020

Gepar Ram

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. R.S. Choudhary For Respondent(s) : Mr. Vinay Kothari

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/03/2022

Put up before another Bench.

(VIJAY BISHNOI),J

90-msrathore/-

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