Nirma Limited And Anr vs State Of Rajasthan And Ors
2022 Latest Caselaw 3881 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 14645/2021

Nuvoco Vistas Corporation Ltd.

----Petitioner Versus The State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 6784/2018 Nirma Limited And Anr.

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent S.B. Civil Writ Petition No. 15894/2021 Nuvoco Vistas Corp. Ltd.

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vikas Balia, Sr. Adv.

Mr. Sachin Saraswat For Respondent(s) : Mr. Sandeep Shah, AAG & Sr. Adv.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/03/2022

List these matters on 29.03.2022.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J 8-9-10mohit/-

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