Madarsa Qadariya ... vs State Of Rajasthan
2022 Latest Caselaw 3860 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3810/2022

Madarsa Qadariya Faiz-E-Sikandariya Sansthan, Jaisalmer, Through Its Secretary - Badhye Khan S/o Babare Khan, Age 48 Years, R/o Village Pithorai, Bhoo, Jaisalmer, Fatehgarh (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur.

2. The Rajasthan Nursing Council, Jaipur Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. The Rajasthan University Of Health And Science, Through Its Registrar, Kumbha Marg, Sector 18, Partap Nagar, Tonk Road, Jaipur.

4. Private Physiotherapy, Nursing And Para Medical Institutions Society, Branch Office Jodhpur Through Its Secretary, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Shreyansh Mardia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

11/03/2022

The only prayer in the present petition is to inspect

the petitioner-Institute and pass appropriate orders for

granting permission to establish Nursing College for B.Sc.

(N) course.

(2 of 2) [CW-3810/2022]

In view of the limited prayer, this Court deems it

proper to dispose of the writ petition with direction to the

respondents to inspect the petitioner-Institute after the

requisite formalities are completed by the petitioner, and

pass appropriate order preferably within a period of three

months from today strictly in accordance with law.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

170-msrathore/-

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