The State Of Rajasthan vs Bhanwar Lal Regar
2022 Latest Caselaw 3853 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Review Petition (Writ) No. 10/2021

The State Of Rajasthan

----Petitioner Versus Bhanwar Lal Regar

----Respondent Connected With S.B. Review Petition (Writ) No. 62/2020 The State Of Rajasthan

----Petitioner Versus Kana Ram

----Respondent S.B. Review Petition (Writ) No. 76/2020 The State Of Rajasthan

----Petitioner Versus Jagdish Chandra

----Respondent S.B. Review Petition (Writ) No. 99/2020 State Of Rajasthan

----Petitioner Versus Jabbar Singh

----Respondent S.B. Review Petition (Writ) No. 3/2021 State Of Rajasthan

----Petitioner Versus Mohan Singh Bhati

----Respondent S.B. Review Petition (Writ) No. 19/2021 State Of Rajasthan

----Petitioner Versus Jagdish Singh

----Respondent

(2 of 2) [WRW-10/2021]

For Petitioner(s) : Mr Pankaj Sharma AAG For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

11/03/2022

List the petitions on 21.03.2022, as prayed.

(ARUN BHANSALI),J 95-MMA/-

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