Bhawani Singh vs Prakash Singh
2022 Latest Caselaw 3830 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civ. Contempt Pet. No. 11/2022

Bhawani Singh

----Petitioner Versus Prakash Singh

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2022

Issue notice, returnable within a period of six weeks.

(VIJAY BISHNOI),J 1-mohit/-

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