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Madu Singh vs State
2022 Latest Caselaw 3751 Raj

Citation : 2022 Latest Caselaw 3751 Raj
Judgement Date : 9 March, 2022

Rajasthan High Court - Jodhpur
Madu Singh vs State on 9 March, 2022
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3117/2022

Madu Singh S/o Shri Sohan Singh, Aged About 50 Years, R/o Takhatmal, Police Station Kalawali, District Sirsa (Haryana).

(At Present Lodged In Central Jail, Bikaner)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Pallav Sharma. For Respondent(s) : Mr. Laxman Solanki, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

09/03/2022

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage.

(MANOJ KUMAR GARG),J 37-prashant/-

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