Subhash Chandra vs State Of Rajasthan
2022 Latest Caselaw 3744 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2886/2022

Subhash Chandra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Roop Kishore Rathi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2022

Issue notice, Issue notice of stay application also, returnable

on 15.03.2022 and be given 'dasti' to learned counsel for the

petitioner for service.

The petitioner is free to serve notices of the respondents,

upon the counsel, who usually appears on their behalf before this

Court.

(VIJAY BISHNOI),J 19-mohit/-

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