Sanjay Kumar Dangi vs State Of Rajasthan
2022 Latest Caselaw 3741 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3357/2022

Sanjay Kumar Dangi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sanjeev Johri, Sr. Adv. assisted by Mr. Lalit Parihar and Mr. Subhankar Johri For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2022

List the matter on 23.03.2022 along with S.B. Civil Writ

Petition No. 14286/2021.

In the meantime, Mr. Sunil Beniwal, learned AAG may file

reply to the writ petition.

(VIJAY BISHNOI),J 28-mohit/-

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