Hem Singh Bhati vs State Of Raj. And Ors
2022 Latest Caselaw 3589 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 734/2010

Hem Singh Bhati

----Petitioner Versus State Of Raj. And Ors.

----Respondent

For Petitioner(s) : Mr. Sudheer Sharma.

For Respondent(s) :

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

08/03/2022

Learned counsel for the petitioner submits that the issue

raised in the present writ petition is squarely covered by judgment

in Director, Secondary Education, Rajasthan vs. Narendra Kumar

Boolchandani & Ors.: D.B. Special Appeal (Writ) No.362/2020,

decided on 04.02.2022.

List the petition on 21.03.2022.

(ARUN BHANSALI),J 156-pradeep/-

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