Prabhu Singh Bhati vs State Of Rajasthan
2022 Latest Caselaw 3582 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3548/2022

Prabhu Singh Bhati S/o Ganpat Singh, Aged About 26 Years, Caste- Rajput, Add.- Bhatiyo Ka Bass, Bhujhawar, Dis.- Jodhpur (Raj.)- 342001.

----Petitioner Versus

1. State Of Rajasthan, Through The Excise Commissioner, Department Of Excise, Udaipur, Rajasthan.

2. District Excise Officer, Jodhpur, Rajasthan.

3. Excise Inspector, Jodhpur (West).

                                                                                                    ----Respondents


                                   For Petitioner(s)         :     Mr. Jitesh Kandare
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/03/2022

Issue notice, returnable on 16.03.2022.

Learned counsel for the petitioner is directed to serve copy of

the writ petition upon Mr. Girish Sankhla, who is appearing as

counsel for the respondent- Excise Department.

List the matter on 16.03.2022 while showing name of Mr.

Girish Sankhla as counsel for the respondent in the cause list.

(VIJAY BISHNOI),J 52-mohit/-

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