Panna Ram vs State Of Rajasthan
2022 Latest Caselaw 3581 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN ]

JODHPUR

S.B. Civil Writ Petition No. 3574/2022

Panna Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R.S. Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/03/2022

Issue notice. Issue notice of stay petition also, returnable on

25.04.2022.

In the meantime, status quo as it exists today with respect

to the irrigation facilities to the agriculture land of the petitioner

shall be maintained till the next date.

(VIJAY BISHNOI),J 140-mohit/-

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