Shiv Sai Pvt. Iti vs State Of Rajasthan
2022 Latest Caselaw 3578 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 3132/2022

Shiv Sai Pvt. Iti

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi For Respondent(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

08/03/2022

Learned counsel for the petitioner is directed to

supply copy of the writ petition to Mr. Manish Vyas, learned AAG during the course of the day.

List on 14.3.2022.

(VIJAY BISHNOI),J

42-msrathore/-

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